Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 42 in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000 42. Preservation of the prescribed forms. - The counterfoils of Forms 'J' and 'L' shall be preserved by the dealer concerned for a period of two years from the date of issue of the Form.
