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[Cites 0, Cited by 0] [Section 68(1)] [Section 68] [Entire Act]

State of Punjab - Subsection

Section 68(1)(a) in The East Punjab Children Act, 1949

(a)no newspaper report of the proceedings shall reveal the name, address or school or include any particulars calculated to lead to the identification, of any child concerned in the proceedings, either as being the person against or in respect of whom the proceedings are taken, or as being a witness therein;