Section 23(1) in The M.P. Highway Rules, 1939

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State of Madhya Pradesh - Subsection

Section 23(1) in The M.P. Highway Rules, 1939

(1)A breach of any of the rules mentioned in column (1) of the following table shall be punishable with fine which may extend to the sum mentioned opposite thereto in column (2) of the table :-

Rules		Maximum fine
12 (5), 17, 19 and 20		Ten rupees
2, 3, 4, 5, 6, 7, 8, 9, 10, 11, 12 except sub-rule (5), 13,14, 15, 16, 18, 21 and 22		Twenty-five rupees

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State of Madhya Pradesh - Subsection

Section 23(1) in The M.P. Highway Rules, 1939