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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(1)(g) in Shri Jagannath Temple Act, 1955

(g)the words and expressions defined in the Puri Shri Jagannath Temple (Administration) Act, 1952 (Orissa Act XIV of 1952) and used in this Act shall have the same meaning in this Act.