Madhya Pradesh High Court
Dilip Buildcon Limited vs Employees Provident Fund Organisation on 15 October, 2020
Author: Nandita Dubey
Bench: Nandita Dubey
1 WP-14839-2020 The High Court Of Madhya Pradesh WP-14839-2020 (DILIP BUILDCON LIMITED Vs EMPLOYEES PROVIDENT FUND ORGANISATION) 1 Jabalpur, Dated : 15-10-2020 Heard through Video Conferencing. As prayed by learned counsel for the petitioner, list this matter in the week commencing 19.10.2020.
(NANDITA DUBEY) JUDGE b Digitally signed by BHARTI GADGE Date: 2020.10.15 16:06:44 +05'30'