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Madhya Pradesh High Court

Dilip Buildcon Limited vs Employees Provident Fund Organisation on 15 October, 2020

Author: Nandita Dubey

Bench: Nandita Dubey

1 WP-14839-2020 The High Court Of Madhya Pradesh WP-14839-2020 (DILIP BUILDCON LIMITED Vs EMPLOYEES PROVIDENT FUND ORGANISATION) 1 Jabalpur, Dated : 15-10-2020 Heard through Video Conferencing. As prayed by learned counsel for the petitioner, list this matter in the week commencing 19.10.2020.

(NANDITA DUBEY) JUDGE b Digitally signed by BHARTI GADGE Date: 2020.10.15 16:06:44 +05'30'