Supreme Court - Daily Orders
Smt. C.K. Devakiammal vs Shri B. Muniraju on 19 April, 2016
Bench: V. Gopala Gowda, Arun Mishra
ITEM NO.801 COURT NO.9 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 14430-14431/2015
(Arising out of impugned final judgment and order dated 28/04/2015
in WP No. 22004/2014 28/04/2015 in WP No. 22003/2014 passed by the
High Court Of Karnataka at Bangalore)
SMT. C.K. DEVAKIAMMAL & ORS Petitioner(s)
VERSUS
SHRI B. MUNIRAJU & ORS Respondent(s)
(With interim relief and office report)
Date : 19/04/2016 These petitions were MENTIONED today.
CORAM :
HON'BLE MR. JUSTICE V. GOPALA GOWDA
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s)
M/s. Lawyer S Knit & Co,Adv.
For Respondent(s)
R-7 Mr. S.N. Bhat, Adv.
(Mentioned by)
Ms. Anuradha Mutatkar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List in the first week of July, 2016.
(VINOD KUMAR JHA) (MALA KUMARI SHARMA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
VINOD KUMAR
Date: 2016.04.19
(Mentioning proforma is enclosed herewith) 17:16:08 IST Reason: