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[Cites 0, Cited by 0] [Section 25] [Entire Act]

NCT Delhi - Subsection

Section 25(6) in The Delhi Fish, Poultry and Egg Marketing Committee Bye-Laws, 2001

(6)On the receipt of the weighment and counting slip the commission agent shall issue his bill in such form as prescribed in the rules or in such form as the Committee may prescribe.