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Central Administrative Tribunal - Chandigarh

Sonia Rani vs Pg Institute Of Medical Education And ... on 1 October, 2018

Author: P.Gopinath

Bench: P.Gopinath

            ( O.A.No.060/01171/2018)                  1
              ( Sonia vs. UOI & Ors. )




             CENTRAL ADMINISTRATIVE TRIBUNAL
                    CHANDIGARH BENCH


O.A.NO. 060/01171/2018         Date of order:- 1.10.2018.

Coram:   Hon'ble Mr. Sanjeev Kaushik, Member (J)
         Hon'ble Mrs.P.Gopinath, Member (A).


Sonia Rani w/o Yogesh Kumar, CSR Assistant Gr.I, P.G.I. Sector 12,
Chandigarh, r/o House NO.42, Type I, PGI Campus, Sector 12,
Chandigarh-160012.

                                                       ......Applicant.

( By Advocate :- Dr. G.K.S.Taank)


                              Versus

  1. The Post Graduate Institute of Medical Sciences & Research,
     Sector 12, Chandigarh, through its Director -160012.

  2. The Medical Superintendent Post Graduate Institute of Medical
     Sciences & Research, Sector 12, Chandigarh-160012.

  3. The Superintendent CSSD, Post Graduate Institute of Medical
     Sciences & Research, Sector 12, Chandigarh-160012.

  4. Kumari Pramila, CSR Assistant, Grade I, CSSD, The Post
     Graduate Institute of Medical Sciences & Research, Sector 12,
     Chandigarh-160012.

  5. Jyoti CSR Assistant Grade-I, CSSD The Post Graduate Institute
     of Medical Sciences & Research, Sector 12, Chandigarh-160012.


                                             ...Respondents



                       O R D E R (Oral).


Sanjeev Kaushik,    Member (J):



After realizing that the applicant has not challenged the promotion of private respondents to the post of Supervisor CSSD and has also not challenged the order dated 13.3.2016 ( Annexure A-6) ( O.A.NO. 060/01171/2018 ) 2 ( Sonia vs. UOI & Ors.) whereby her representation for considering her candidature for the said post has been rejected, learned counsel for the applicant seeks permission to withdraw the instant OA to enable him to file a fresh one with better particulars, on the same cause of action. Ordered accordingly.

(SANJEEV KAUSHIK) MEMBER (J) (P.GOPINATH) MEMBER (A).

Dated:- 1.10.2018.

Kks ( O.A.NO. 060/01171/2018 ) 3 ( Sonia vs. UOI & Ors.)