Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Article 213(1)] [Article 213] [Constitution] Constitution Subarticle Article 213(1)(b) in Constitution of India (b)he would have deemed it necessary to reserve a Bill containing the same provisions for the consideration of the President; or