Madhya Pradesh High Court
Hargovind vs Mus. Makhani Devi on 9 May, 2018
THE HIGH COURT OF MADHYA PRADESH SA.1105.2018 Hargovind Vs. Mus. Makhani Devi and others Gwalior, 09/05/2018 None for the appellant. Let record from both the courts below be sent for.
List for admission along with the record.
(Sanjay Yadav) Judge pd Digitally signed by PAWAN DHARKAR Date: 2018.05.10 13:47:32 -07'00'