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Union of India - Section

Section 29 in The Indian Council Of World Affairs Act, 2001

29. Repeal and saving.

(1)The Indian Council of World Affairs (Second) Ordinance, 2001 (Ord. 3 of 2001) is hereby repealed.
(2)Notwithstanding the repeal of the said Ordinance, anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under the corresponding provisions of this Act.