Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Punjab-Haryana High Court

The Oriental Insurance Company Limited vs Dharam Singh And Others on 22 July, 2010

Author: K. Kannan

Bench: K. Kannan

      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH

                                     FAO No.3949 of 2006
                                     Date of decision: 22.07.2010


The Oriental Insurance Company Limited                 ....Appellant


                                 versus


Dharam Singh and others                                ....Respondents



CORAM:HON'BLE MR. JUSTICE K. KANNAN
                     -----

Present:     Mr. Amit Rawal, Advocate,for the appellant.

             None for the respondents.
                                -----

1.    Whether reporters of local papers may be allowed to see the
      judgment ?
2.    To be referred to the reporters or not ?
3.    Whether the judgment should be reported in the digest ?
                                ----

K.Kannan, J. (Oral)

For orders, see FAO No.3948 of 2006 of even date.

(K.KANNAN) JUDGE 22.07.2010 sanjeev