Punjab-Haryana High Court
The Oriental Insurance Company Limited vs Dharam Singh And Others on 22 July, 2010
Author: K. Kannan
Bench: K. Kannan
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
FAO No.3949 of 2006
Date of decision: 22.07.2010
The Oriental Insurance Company Limited ....Appellant
versus
Dharam Singh and others ....Respondents
CORAM:HON'BLE MR. JUSTICE K. KANNAN
-----
Present: Mr. Amit Rawal, Advocate,for the appellant.
None for the respondents.
-----
1. Whether reporters of local papers may be allowed to see the
judgment ?
2. To be referred to the reporters or not ?
3. Whether the judgment should be reported in the digest ?
----
K.Kannan, J. (Oral)
For orders, see FAO No.3948 of 2006 of even date.
(K.KANNAN) JUDGE 22.07.2010 sanjeev