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[Cites 0, Cited by 0] [Section 40G] [Entire Act]

State of Tamilnadu - Subsection

Section 40G(1) in Tamil Nadu Forest Act, 1882

(1)Trees of the following species, that is to say, teak, black-wood, ebony and sandalwood and also ivory and teeth of elephants, whether grown or found on Government land or private property, are royalties and no trade shall be carried on in them unless they have been duly obtained from the Government.