Section 5(1)(i) in The U.P. Electricity (Duty) Act, 1952

[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

(i)the units of energy generated, or received by it for [transmission or supply] [Substituted by U.P. Act No. 2 of 1971, vide Section 6 (ii) (b).];

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