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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of West Bengal - Subsection

Section 17(3) in The Netaji Subhas Open University Act, 1997

(3)No act or proceedings of the Executive Council or of anybody constituted by the Executive Council shall be invalid or called in question by reason of the existence of any vacancy, initial or subsequent, in the Executive Council or in any body constituted by the Executive Council, as the case may be.]
17. The Executive Council.- (1) The Executive Council shall be the principal executive body of the University.(2) The constitution of the Executive Council, the term of office of its members and its powers and functions shall be prescribed by Statutes.