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State of Gujarat - Section

Section 32 in Raksha Shakti University Act, 2009

32. Return and information.

- The University shall furnish to the State Government, University Grants Commission and other statutory authorities, [such annual reports,] [Substituted 'such reports' by Gujarat Act No. 14 of 2013, dated 10.4.2013.], returns, statements and other information as may be required by them from time to time.