Supreme Court - Daily Orders
Sriram vs Deputy Director Of Consolidation on 7 April, 2017
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.38 COURT NO.5 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 9813/2017
(Arising out of impugned final judgment and order dated 30/09/2016
in WB No. 2859/1972 passed by the High Court of Judicature at
Allahabad)
SRIRAM AND ORS Petitioner(s)
VERSUS
DEPUTY DIRECTOR OF CONSOLIDATION AND ORS Respondent(s)
(WITH Office Report)
Date : 07/04/2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Anand Mishra, AOR
Mr. Amrendra Kumar Singh, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(Meenakshi Kohli) (Sharda Kapoor) Court Master (SH) Court Master (NS) Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2017.04.08 12:25:25 IST Reason: