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Supreme Court - Daily Orders

Sriram vs Deputy Director Of Consolidation on 7 April, 2017

Bench: Madan B. Lokur, Deepak Gupta

     ITEM NO.38                              COURT NO.5                 SECTION XI

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   9813/2017

     (Arising out of impugned final judgment and order dated 30/09/2016
     in WB No. 2859/1972 passed by the High Court of Judicature at
     Allahabad)

     SRIRAM AND ORS                                                      Petitioner(s)

                                                    VERSUS

     DEPUTY DIRECTOR OF CONSOLIDATION AND ORS                            Respondent(s)
     (WITH Office Report)

     Date : 07/04/2017                  This petition was called on for hearing today.

     CORAM :                            HON'BLE MR. JUSTICE MADAN B. LOKUR
                                        HON'BLE MR. JUSTICE DEEPAK GUPTA

     For Petitioner(s)                  Mr. Anand Mishra, AOR
                                        Mr. Amrendra Kumar Singh, Adv.

     For Respondent(s)

                             UPON hearing the counsel the Court made the following

                                                 O R D E R

The special leave petition is dismissed.

(Meenakshi Kohli) (Sharda Kapoor) Court Master (SH) Court Master (NS) Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2017.04.08 12:25:25 IST Reason: