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[Cites 0, Cited by 0] [Section 140] [Entire Act]

State of Goa - Subsection

Section 140(4) in The Goa, Daman and Diu School Education Rules, 1986

(4)The amount standing to the credit of the Pupils' Fund shall be at the disposal of the Head of the school and shall be spent in the interest of the students for various physical and co-curricular activities of the school or for such other purpose as may be specified by the Director.