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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Goa - Subsection

Section 14(1) in The Goa, Daman and Diu Shops and Establishments Act, 1973

(1)Every employee in an establishment shall be allowed in each week a holiday of one whole day:Provided that nothing in this sub-section shall apply to an employee whose total period of employment in the week including the days spent on authorised leave is less than six days.