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[Cites 0, Cited by 0] [Section 119(1)] [Section 119] [Entire Act]

State of Nagaland - Subsection

Section 119(1)(a) in Nagaland Municipal Act, 2001

(a)A register and a map of all the immovable properties of which the Municipality is the proprietor or which vest in it, or which the Municipality holds in trust for the Government; and