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Central Information Commission

Mr.Sanjay Kumar Khare vs Insurance Division on 19 January, 2011

                          CENTRAL INFORMATION COMMISSION
                       Room No.296, II Floor, B Wing, August Kranti Bhawan,
                             Bhikaji Cama Place, New Delhi-110066.
                           Telefax:011-26180532 & 011-26107254
                                        Website : cic.gov.in

                               Complaint No. : CIC/DS/C/2010/000939

                                                                                Date : January 19, 2011


Complainant           :       Shri Sanjay Kumar Khare, Mumbai Maharashtra).
Public Authority      :       GIPSA, New Delhi & United India Insurance Company Limited,
                              Chennai (Tamil Nadu).


                                               ORDER

The Commission has received a petition, dated 21/09/2010 (Diary No.:67753/2010) from Shri Sanjay Kumar Khare, stating that his/her RTI-application of 09/09/2010 filed with the CPIO, GIPSA, New Delhi & United India Insurance Company Limited, Chennai (Tamil Nadu) has not been replied by the CPIOs.

2. On perusing the papers submitted by the complainant / appellant, it is observed that he/she has not availed the first-appellate channel u/s 19(1) of the RTI Act and has approached the Commission directly.

3. In view of above, the complainant / appellant is advised to file his first-appeal before the First Appellate Authority, under section 19(1) of the RTI Act within four weeks of the receipt of this order. The Appellate Authority to take action as mandated under the RTI-Act, 2005 with a speaking order in the matter.

4. In case the complainant / appellant still feels dissatisfied with the decision of FAA, then he/she can approach the Commission in second-appeal in prescribed format, along with complaint, if any.

5. The matter is closed at Commission's end.

(Smt. Deepak Sandhu) Information Commissioner (DS) Authenticated true copy:

(T. K. Mohapatra) US & Dy. Registrar Tele. No. 011-26105027 [email protected] Page 1 Copy to :-
1. Shri Sanjay Kumar Khare A-312, Adarsh Cooperative Housing Society, Spring Mills Compound, G. D. Ambedkar Marg, Dadar (East), Mumbai-400014 (Maharashtra).

Contact No.:098692 03490.

2. Central Public Information Officer General Insurers' (Public Sector) Association of India (GIPSA), 3rd Floor, (Rear Wing), Jeevan Vihar Building, Parliament Street, New Delhi-110001.

3. Central Public Information Officer United India Insurance Company Limited, Head Office United India, 24, Whites Road, Chennai-600014 (Tamil Nadu).

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