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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Chattisgarh - Subsection

Section 9(2) in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015

(2)The District Programme Coordinator shall depute an officer, who has not been a part MGNREGS implementing agency, as an Independent Observer to testify the social audit findings.