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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Kerala - Subsection

Section 56(6) in The Kerala Panchayat Buildings Rules, 2011

(6)Sanitation facilities to be provided shall be computed at the rate of not less than 1 person per 4.75 sq. metres of carpet area of the building and shall be provided in numbers not less than those stipulated in Table 6.Table 6
Sl No Fitments Assembly occupancies Theatres, Auditorium, ArtGalleries, Libraries, Restaurents, Wedding Halls, Community Halls Assembly Bus Terminal Assembly Railway Stations Assembly Airports
(1) (2) (3) (4a) (4b) (4c)
1 Water Closet 1 per 200 males or part thereof and 1 per 100females or part thereof. 4 for first 1000 persons and 1 for everysubsequent 1000 persons or part thereof. 5 for first 1000 persons and 1 for everysubsequent 1000 persons or part thereof. 5 for first 1000 persons and 1 for everysubsequent 1000 persons or part thereof.
2 Urinals 1 per 50 persons or part thereof 6 for first 1000 persons and 1 for everysubsequent 1000 persons or part thereof. 6 for first 1000 persons and 1 for everysubsequent 1000 persons or part thereof. 6 for first 1000 persons and 1 for everysubsequent 1000 persons or part thereof.
3 Wash Basin 1 for every 200 males or part thereof and 1 forevery 200 females or part thereof. 4 wash basins each in male and female toiletstalls. 4 wash basins each in male and female toiletstalls. 4 wash basins each in male and female toiletstalls.
4. Bath        
Hotels Storage occupancy Educational Occupancy Boarding Institutions Educational Occupancy Other educationalinstitutions. Office / Mercantile occupancy Industrial Occupancies
(5) (6) (7) (8) (9) (10)
1 per 100 males or part thereof and 1 per 100females or part thereof. 1 per 50 males or part thereof and 1 per 25females or part thereof. 1 per 10 males or part thereof and 1 per 8females or part thereof. 1 per 40 males or part thereof and 1 per 25females or part thereof. 1 for every 25 males or part there of and 1 forevery 15 females or part thereof. 1 per 25 males or part thereof and 1 per 15females or part thereof.
1 per water closet for males. 1 per 100 males or part thereof. 1 per 25 males or part thereof. 1 per 50 males or part thereof. 1 for every 25 persons or part thereof. 1 per every 25 persons or part thereof
1 per water closet for males and 1 per watercloset for females.   1 per 10 males or part thereof and 1 per 10females or part thereof. 1 per 40 males or part thereof and 1 per 40females or part thereof. Preferably one on each floor.  
1 per 100 persons or part thereof.   1 per 10 males or part thereof and 1 per 10females or part thereof.     As required for particular trades oroccupancies.
Note:- 1. Sanitation facilities to be provided in assembly buildings shall in no case be less than that of 1 person per square metre of carpet area of the building and shall be provided in numbers not less than those stipulated in the table.