Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(1) in Telangana Public Employment (Regulation of Age of Superannuation) Act, 1984 (1)"Fundamental Rules" means the Fundamental Rules applicable to the Government employees as amended, from time to time, by the Government;
