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State of Odisha - Section

Section 6 in The Revised Orissa Old Age Pension Rules, 1989

6. Rate of pension.

- The amount of pension payable to each pensioner under the scheme shall be of such amount as may be notified by Government from time to time, the present rate of pension being [Rs. 100 per month.] [Substituted vide Orissa Gazette Extraordinary No. 1342/19.10.1990.]