Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13AA(5)] [Section 13AA] [Entire Act] State of Gujarat - Subsection Section 13AA(5)(i) in The Gujarat Rents, Hotel and Lodging House Rates Control Act, 1947 (i)if the deceased member has a spouse living at the time of his death, such spouse, and