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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(i) in Amritsar Oil Works (Aquisition And Transfer Of Undertakings) Act, 1982

(i)"the Government company" means the Government company in which the Amritsar Oil Works are directed to vest under sub-section (1) of section 5;