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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(1) in The Orissa Veterinary Council Rules, 1997

(1)The meeting of the State Council shall ordinarily be held once in every three months at such time and places as may be decided by its president :Provided that the venue of meeting shall be within the State.