Delhi High Court - Orders
M/S Om Gems And Jewellery vs Principal Commissioner, Directorate ... on 6 September, 2023
Author: Yashwant Varma
Bench: Yashwant Varma, Dharmesh Sharma
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11831/2023
M/S OM GEMS AND JEWELLERY ..... Petitioner
Through: Mr. Kishore Kunal and Ms.
Ankita Prakash, Advs.
versus
PRINCIPAL COMMISSIONER, DIRECTORATE OF
INTERNATIONAL CUSTOMS, FREE TRADE
AGREEMENTS (FTA) CELL NEW DELHI & ORS.
..... Respondents
Through: Ms. Anushree Narain and Ms.
Shivangi Sinha, Advs. for R-1
and R-3
Mr. Aditya Singla, Sr. Standing
Counsel (CBIC) with Ms.
Charu Sharma and Mr. Mahesh
Agarwal, Advs. for R-2 & R-4.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 06.09.2023 Mr. Singla, learned counsel appearing for the respondent nos. 2 and 4 prays for and is granted time to obtain instructions. This is in light of the allegation made in the petition that although a provisional assessment was undertaken and completed on 19 July 2016 till date no final assessment orders have been passed.
Let the matter be called again on 04.10.2023.
YASHWANT VARMA, J.
DHARMESH SHARMA, J.
SEPTEMBER 06, 2023 neha This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 17:07:02