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[Cites 0, Cited by 0] [Section 91] [Entire Act]

NCT Delhi - Subsection

Section 91(1) in The Delhi Excise Rules, 2010

(1)The licensee shall furnish to the Assistant Commissioner a list containing the names of the Manager or Assistant Manager, employed by him and of all the employees whose duties require them to enter into the warehouse premises. The Assistant Commissioner shall forward a copy of the list to the Deputy Commissioner for his approval and the licensee shall not employ persons to whom the Deputy Commissioner may object.