Calcutta High Court (Appellete Side)
Sri Kalidas Mukherjee vs Calcutta Municipal Corporation & Ors on 9 April, 2015
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
1 8 09.4.2015
gd W.P. 14850 (W) of 1993 Sri Kalidas Mukherjee Vs. Calcutta Municipal Corporation & Ors.
Since none appears in support of the petition despite the matter having appeared in the warning list, W.P. 14850 (W) of 1993 is dismissed for default.
There will be no order as to costs.
(Sanjib Banerjee, J.) 2