Section 37(1)(d) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999

[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(1)(d) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999

(d)uses a geographical indication in any manner reasonably likely to lead to the belief that the goods in connection with which it is used are designated or described by that geographical indication; or

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Union of India - Subsection

Section 37(1)(d) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999