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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(a) in The Bihar And Uttar Pradesh (Alteration Of Boundaries) Act, 1968

(a)the Financial Corporation constituted under the State Financial Corporations Act, 1951 (63 of 1951.), for the States of Bihar and Uttar Pradesh, and