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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2) in The Standards of Weights and Measures (General) Rules, 1987

(2)Every manufacturer who manufactures any weight or measure which is not specified in the Ninth Schedule and which is intended exclusively for domestic use or for any use other than use in any transaction, or for protection or for industrial production, shall forward the specifications as regards the metrological characteristics and qualities, configuration, constructional details and materials used in construction, to the Director to enable him to circulate such specifications to the Controllers for the purpose of verification of such weight or measure.