Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Andhra Pradesh - Subsection Section 36(c) in Hyderabad City Police Act, 1348F (c)no person doing any act in good faith on being required under Section 34 of this Act or under Section 42 of the Code of Criminal Procedure, 1898.
