Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 114 in The Rajasthan Law And Judicial Department Manual, 1952

114. Engagement of Public Prosecutor.

- The officer-in-charge should move the Collector to engage the services of the Public Prosecutor, who shall assist in the preparation of the report mentioned in rule 115 and in the conduct of the case.