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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(1)(e) in Madhya Pradesh Electricity Regulatory Commission (Conduct of Business) (Revision-I) Regulations, 2016

(e)The application with all endorsements/ submissions shall be submitted in 6 (six) copies together with a processing fee and in such manner as the Commission may specify from time to time along with a copy in electronic form.