Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25(5)] [Section 25] [Entire Act]

State of Karnataka - Subsection

Section 25(5)(ix) in Hindu Religious Institutions and Charitable Endowments Act, 1997

(ix)if he is not a Hindu; or having been a Hindu has converted to any other religion;