Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax Vadodara ... vs M/S Sun Pharmaceutical Industries Ltd. on 13 July, 2018
Bench: A.K. Sikri, Ashok Bhushan
1
ITEM NO.20 COURT NO.5 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 21463/2018
(Arising out of impugned final judgment and order dated 20-09-2017
in TA No. 655/2017 passed by the High Court of Gujarat At
Ahmedabad)
PR. COMMISSIONER OF INCOME TAX VADODARA 2 Petitioner(s)
VERSUS
M/S SUN PHARMACEUTICAL INDUSTRIES LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.84642/2018-CONDONATION OF DELAY
IN FILING)
Date : 13-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. A.N.S. Nadkarni, ASG
Mr. Rajiv Nanda, Adv.
Ms. Swarupma Chaturvedi, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. Mayank Nagi, Adv.
for Mr. Shekhar Prit Jha, AOR
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
It is stated by the learned Additional Solicitor General that the Delhi High Court has taken a contrary view on the question of law that arises in this matter and against that Order this Court has Signature Not Verified issued notice in the Special Leave Petition filed by the Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2018.07.13 Revenue.
16:35:54 IST Reason:
Issue notice.2
Mr. Mayank Nagi, learned counsel, appears and accepts notice on behalf of the respondent.
Tag along with S.L.P.(C) No. 5254-5265 of 2016.
(SUSHIL KUMAR RAKHEJA) (RAJINDER KAUR) COURT MASTER (SH) BRANCH OFFICER