Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 133(2)] [Section 133] [Entire Act] Union of India - Subsection Section 133(2)(r) in The Trade And Merchandise Marks Act, 1958 (r)the manner in which cotton yarn and cotton thread shall be marked with the particulars required by scion 74, and the exemption of certain premises from the provisions of that section;