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[Cites 0, Cited by 0] [Section 302] [Entire Act]

State of Meghalaya - Subsection

Section 302(xx) in Meghalaya Municipal Act, 1973

(xx)providing for the inspection of milch cattle, and prescribing the measures to be taken on the occurrence amongst them of infectious or contagious diseases; and prescribing and regulating the construction, dimensions, ventilation, lighting, cleansing, drainage and water-supply of dairies and cattle-sheds in the occupation of persons following the trade or dairymen or milk sellers;