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State of Madhya Pradesh - Section

Section 16 in The M.P. Trade Unions Regulations, 1961

16. Division of Funds.

- Where it is necessary for the Registrar, under sub-section (2) of Section 27, to distribute the funds of a registered Trade Union which has been dissolved, he shall divide the funds among the members in proportion to the amounts contributed by them by way of subscription during their membership.