Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act] State of Karnataka - Subsection Section 49(2)(b) in The Karnataka Prohibition Act, 1961 (b)sell any such article under circumstances from which he might reasonably deduce the intention of the purchaser to use them for such purposes.