Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 17] [Entire Act] Union of India - Section Section 457 in The Merchant Shipping Act, 1958 457. General power to make rules. - Without prejudice to any power to make rules contained elsewhere in this Act, the Central Government may make [rules] generally to carry out the purposes of this Act.
