Section 16 in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014
16. Appointment of Sub-Committee.
- The Board may appoint Sub-Committees consisting of three or more members which shall include Chairman or Vice Chairman for the performance of any of its duties or functions or for giving advice on any matter incidental thereof and may delegate to such Sub-Committee any of its duties or functions as it may deem necessary.
