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State of Odisha - Section
Section 11 in The Orissa Administrative Tribunal (Recruitment and Conditions of Service of Officers and Staff) Rules, 1999
11. Constitution of Selection Committee.
- There shall be constituted a Selection Committee for conducting examination for direct recruitment to the posts which shall consist of the following persons namely :-| (a) | Registrar | Chairman |
| (b) | Deputy Registrar (Judicial) | Member |
| (c) | Deputy Registrar (Administration) | Member-Convenor |