Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Market Committee,Sonepat vs Lt Foods Ltd. on 14 November, 2014

Bench: Madan B. Lokur, R. Banumathi

  ITEM NO.205                              COURT NO.10                   SECTION IVB

                                S U P R E M E C O U R T O F      I N D I A
                                        RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C)                   No(s).    19933/2010

  (Arising out of impugned final judgment and order dated 23/02/2010
  in CWP No. 1937/2010 passed by the High Court Of Punjab & Haryana
  At Chandigarh)

  MARKET COMMITTEE,SONEPAT & ORS.                                     Petitioner(s)

                                                 VERSUS

  LT FOODS LTD.& ANR.                                                 Respondent(s)

  (with interim relief and office report)
  [FOR FINAL DISPOSAL]

  Date : 14/11/2014 This petition was called on for hearing today.

  CORAM :
                          HON'BLE MR. JUSTICE MADAN B. LOKUR
                          HON'BLE MRS. JUSTICE R. BANUMATHI

  For Petitioner(s)                   Mr. Neeraj Kumar Jain, Sr. Adv.
                                      Mr. Sanjay Singh, Adv.
                                      Mr. Ugra Shankar Prasad,Adv.

  For Respondent(s)                   Mr. Rishi Maheshwari, Adv.
                                      Ms. Anne Mathew, Adv.
                                      Mrs. Shally Bhasin Maheshwari,Adv.


                           UPON hearing the counsel the Court made the following
                                              O R D E R

Special leave petition is dismissed.

Question of law is kept open.

(RAJESH DHAM) (JASWINDER KAUR) Signature Not VerifiedCOURT MASTER COURT MASTER Digitally signed by Rajesh Dham Date: 2014.11.14 16:55:24 IST Reason: