Supreme Court - Daily Orders
Market Committee,Sonepat vs Lt Foods Ltd. on 14 November, 2014
Bench: Madan B. Lokur, R. Banumathi
ITEM NO.205 COURT NO.10 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 19933/2010
(Arising out of impugned final judgment and order dated 23/02/2010
in CWP No. 1937/2010 passed by the High Court Of Punjab & Haryana
At Chandigarh)
MARKET COMMITTEE,SONEPAT & ORS. Petitioner(s)
VERSUS
LT FOODS LTD.& ANR. Respondent(s)
(with interim relief and office report)
[FOR FINAL DISPOSAL]
Date : 14/11/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Neeraj Kumar Jain, Sr. Adv.
Mr. Sanjay Singh, Adv.
Mr. Ugra Shankar Prasad,Adv.
For Respondent(s) Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Mrs. Shally Bhasin Maheshwari,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Special leave petition is dismissed.
Question of law is kept open.
(RAJESH DHAM) (JASWINDER KAUR) Signature Not VerifiedCOURT MASTER COURT MASTER Digitally signed by Rajesh Dham Date: 2014.11.14 16:55:24 IST Reason: