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[Cites 0, Cited by 2] [Section 29(2)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(2)(e) in The Electricity Regulatory Commissions Act, 1998

(e)the interests of the consumers are safeguarded and at the same time, the consumers pay for the use of electricity in a reasonable manner based on the average cost of supply of energy;