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[Cites 0, Cited by 0] [Section 97(2)] [Section 97] [Entire Act]

State of Odisha - Subsection

Section 97(2)(e) in The Orissa Port Trust Act, 1962

(e)the conditions subject to which the Board may relinquish the performance of any of the services specified in Clauses (a) and (e) of Sub-section (1) of Section 35 or enter into any agreement accepting a greater or lesser liability than that imposed on the Board by Sub-section (1) of Section 37;