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Gujarat High Court

Rameshbhai Valjibhai Patel & Ors vs Gujarat Industrial Development ... on 22 July, 2015

Author: Paresh Upadhyay

Bench: Paresh Upadhyay

             C/SCA/11417/2015                                ORDER




              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                SPECIAL CIVIL APPLICATION NO. 11417 of 2015

==========================================================
           RAMESHBHAI VALJIBHAI PATEL & Ors.      ....Petitioners
                 Versus
           GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION
           (GIDC) LTD. & ANR.                     ....Respondents
==========================================================
Appearance:
MR R.C. JANI, ADVOCATE for the Petitioners
==========================================================

             CORAM: HONOURABLE MR.JUSTICE PARESH UPADHYAY

                                Date : 22/07/2015


                                 ORAL ORDER

Learned advocate for the petitioners seeks permission to withdraw this petition with a view to take recourse to other remedy available to him. This petition is disposed of accordingy.

(PARESH UPADHYAY, J.) mhdave/6 Page 1 of 1