Gujarat High Court
Rameshbhai Valjibhai Patel & Ors vs Gujarat Industrial Development ... on 22 July, 2015
Author: Paresh Upadhyay
Bench: Paresh Upadhyay
C/SCA/11417/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 11417 of 2015
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RAMESHBHAI VALJIBHAI PATEL & Ors. ....Petitioners
Versus
GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION
(GIDC) LTD. & ANR. ....Respondents
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Appearance:
MR R.C. JANI, ADVOCATE for the Petitioners
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CORAM: HONOURABLE MR.JUSTICE PARESH UPADHYAY
Date : 22/07/2015
ORAL ORDER
Learned advocate for the petitioners seeks permission to withdraw this petition with a view to take recourse to other remedy available to him. This petition is disposed of accordingy.
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